Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(ii) in Gujarat Prohibition Act, 1949

(ii)consumption of liquor sold shall not be allowed in any of the rooms of the hotel to which any member of the public has access.