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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(v) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(v)"Village Authority" and "village council" means a village authority and council as constituted in accordance with or under any statutory law for the time being in force or under any local custom respectively;