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Greater Bengaluru City Corporation -

Section 287 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

287. transportation, processing and disposal thereof.

Identification of places for disposal and final disposal of solid waste.-The Corporation may, either on its own or through any other agency, cause the solidwastes to be disposed of at such place or places within or outside the Corporation area,and in such manner, as it considers suitable:Provided that the solid wastes shall not be finally disposed of in any