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Supreme Court - Daily Orders

In Re Problems And Miseries Of Migrant ... vs Item No.301+302+303+304 Virtual Court ... on 9 July, 2020

Bench: Ashok Bhushan, Sanjay Kishan Kaul, M.R. Shah

     ITEM NO.301+302+303+304              Virtual Court 5           SECTION PIL-W

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                            SUO MOTU WRIT PETITION (CIVIL) No(s).   6/2020

                         IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS


      IA No. 50476/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
      IA No. 49670/2020 - APPLICATION FOR PERMISSION
      IA No. 52179/2020 - APPLICATION FOR PERMISSION
      IA No. 51676/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 51637/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 49688/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 49686/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 49683/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 51455/2020 - EARLY HEARING APPLICATION
      IA No. 50459/2020 - EARLY HEARING APPLICATION
      IA No. 50102/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 49694/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51643/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 50460/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 49554/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51636/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 58764/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51430/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51571/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51747/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 50348/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51565/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51559/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51678/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 54889/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51558/2020 - EXEMPTION FROM FILING O.T.
      IA No. 49682/2020 - INTERVENTION APPLICATION
      IA No. 50475/2020 - INTERVENTION APPLICATION
      IA No. 50464/2020 - INTERVENTION APPLICATION
      IA No. 49668/2020 - INTERVENTION APPLICATION
      IA No. 49693/2020 - INTERVENTION APPLICATION
      IA No. 52177/2020 - INTERVENTION APPLICATION
      IA No. 52175/2020 - INTERVENTION APPLICATION
      IA No. 49553/2020 - INTERVENTION APPLICATION
      IA No. 50455/2020 - INTERVENTION APPLICATION
      IA No. 51634/2020 - INTERVENTION APPLICATION
      IA No. 50577/2020 - INTERVENTION APPLICATION
      IA No. 57195/2020 - INTERVENTION APPLICATION
Signature Not Verified


      IA No. 50342/2020 - INTERVENTION APPLICATION
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.07.09
      IA No. 54888/2020 - INTERVENTION/IMPLEADMENT
15:27:15 IST
Reason:

      IA No. 51453/2020 - INTERVENTION/IMPLEADMENT
      IA No. 49687/2020 - INTERVENTION/IMPLEADMENT

                                                  1
 IA No. 51821/2020 - INTERVENTION/IMPLEADMENT
 IA No. 50446/2020 - INTERVENTION/IMPLEADMENT
 IA No. 49685/2020 - INTERVENTION/IMPLEADMENT
 IA No. 50488/2020 - INTERVENTION/IMPLEADMENT
 IA No. 51726/2020 - INTERVENTION/IMPLEADMENT
 IA No. 51456/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
 IA No. 54894/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
 IA No. 57979/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

WITH
WRIT PETITION (CIVIL) Diary No(s). 11394/2020

WRIT PETITION (CIVIL) No(s). 511/2020
[APPLICATION FOR EXEMPTION FROM FILING AFFIDAVIT]

WRIT PETITION (CIVIL) No(s). 546/2020

Date : 09-07-2020   These matters were called on for hearing today.

CORAM :             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                    HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                    HON'BLE MR. JUSTICE M.R. SHAH

For Petitioner(s)   By Courts Motion

11394/2020          Mr. Sanjay Parikh, Sr. Adv.
                    Mr. Abhimanue Shrestha, AOR

511/2020            Mr. Deepak Prakash, AOR
                    Ms. Nachiketa Vajpayee, Adv
                    Ms. Divyangna Malik, Adv.

546/2020            Mr. Dushyant Dave, Sr. Adv.
                    Mr. Prashant Bhushan, Adv.
                    Ms. Neha Rathi, Adv.

For Respondent(s)   Mr.   Tushar Mehta, SG
                    Mr.   K.M. Nataraj, ASG
                    Ms.   Aishwariya Bhati, ASG
                    Mr.   G.S. Makker, AOR
                    Mr.   Rajat Nair, Adv.
                    Mr.   Saurab Mishra, Adv.
                    Mr.   Kanu Agrawal, Adv.
                    Mr.   B.V. Balramdas, AOR
States

Arunachal Pradesh   Mr. Abhimanyu Tiwari, Adv.
                    Ms. Eliza Bar, Advocate

AP                  Mr. Anil Shrivastav, Adv.



                                   2
Assam            Mr. Nalin Kohli, Aag, Adv.
                 Mr. Shuvodeep Roy, AOR

Bihar            Mr. Ranjit Kumar, Sr. Adv.
                 Mr. Manish Kumar, Adv.

Chhattisgarh     Mr. S.C. Verma, Adv. Gen.
                 Mr. Manoj Kumar Singh, AAG
                 Mr. Sumeer Sodhi, Adv.

NCT of Delhi     Mr. Chirag M. Shroff, AOR

Goa              Mr. Arun Pedneker, Adv.
                 Mr. Sachin Patil, AOR

       Gujarat        Mr. Tushar Metha , SG
                 Mrs. Manisha Lavkumar , Sr. Adv.
                 Mr. Aniruddha P. Mayee , Adv.
                 Mrs. Deepanwita Priyanka , AOR

       Haryana        Mr. Anil Grover, AAG HARYANA
                 Ms. Noopur Singhal, Advocate
                 Mr. Rahul Khurana, Advocate
                 Mr. Sanjay Kumar Visen, AOR
Jharkhand        Mr. Tapesh Kumar Singh, Adv.

J&K              Ms. Shashi Juneja, Adv.
                 Ms. Pinky Behera, Adv.

Karnataka        Mr. Vikram Hulligol, Adv.
                 Mr. Shubhranshu Padhi, Adv.

Kerala           Mr. G. Prakash, AOR
                 Mr. Jishnu M.L., Adv.

Maharashtra      Mr. Tushar Mehta, SG
                 Mr. Rahul Chitnis ADV.
                 Mr. Sachin Patil, AOR

Manipur          Mr. Pukhrambam Ramesh Kumar, Adv.
                 Ms. Anupama Ngangom, Adv
                 Mr. Karun Sharma, Adv

Meghalaya        Mr. Amit Kumar, Advocate General Meghalaya
                 Mr. Avijit Mani Tripathi, Advocate On Record
                 Mr. Shaurya Sahay, Advocate
                 Tarini K. Nayak, Advocate
                 Mr. Abhikalp Pratap Singh, Advocate
                 Mr. U. Mishra, Adv.

M.P.             Mr. Saurabh Mishra, AAG
                 Mr. Arjun Garg, Adv.

                              3
              Mr. Rati Tandon, Adv.

Mizoram       Mr. Siddhesh Kotwal, Adv.
              Ms. Astha Sharma, Adv.
              Ms. Arshiya Ghose, Adv.


Nagaland      Ms. K. Enatoli Sema, AOR

Odisha        Mr. Sibo Sankar Mishra, AOR

Punjab        Mr. Karan Bharihoke, Adv.

Rajasthan     Dr. Manish Singhvi, Sr. Adv.
              Mr. Ashish Kumar, AAG
              Mr. Sandeep Kumar Jha, AOR

Sikkim        Mr. Raghvendra Kumar, AOR
              Mr. Narendra Kumar, Adv.

Tripura       Mr. Shuvodeep Roy, AOR

Tamil Nadu    Mr. Jayanth Muthuraj, AAG
              Mr. M. Yogeshkanna AOR

Telangana     Ms. Swati Bhardwaj, Adv.
              Mr. S. Udaya Kumar Sagar, Adv.

U.P.          Ms. Garima Prashad, AOR

Uttarakhand   Dr.   Abhishek Atrey, Advocate
              Mr.   Shadman Ali, Advocate
              Ms.   Vidyottma Jha Advocate
              Ms.   Ambika Atrey, Advocate

West Bengal   Mr.   Suhaan Mukerji, Adv.
              Mr.   Vishal Prasad, Adv.
              Mr.   Amit Verma, Adv.
              For   PLR Chambers & Co.

UTs

A&N island    Mr. K.V. Jagdishvaran, Adv.
              Ms. G. Indira, AOR

Chandigarh    Mr. Nikhil Goel, Adv.
              Mr. Naveen Goel, Adv.
              Mr. Dushyant Sarna, Adv.

D&N Haveli    Mr. Tushar Mehta, SG
              Mr. K.M. Nataraj, ASG
              Mr. Kanu Agarwal, Adv.


                             4
                    Mr. Rajat Nair, Adv.
                    Mr. Saurabh Mishra, Adv.

                    Mr. Raj Bahadur Yadav, AOR

Ladakh              Ms. Shashi Juneja, Adv.
                    Ms. Pinky Behera, Adv.

Lakshadweep         Mr. Raj Bahadur Yadav, Adv.

Puducherry          Mr. V. G. Pragasam, AOR


Intervention/Impleadment

49693-94            Mr.   Kapil Sibal, Senior Advocate
                    Ms.   Indira Jaising, Senior Advocate
                    Mr.   Anand Grover, Senior Advocate
                    Ms.   Gayatri Singh, Senior Advocate
                    Ms.   Nupur Kumar, AOR
                    Ms.   Ronita Bhattacharya, Adv

49553/54            Mr.   Abhishek Manu Singhvi, Sr. Adv.
                    Mr.   Sunil Fernandes, AOR
                    Mr.   Amit Bhandari, Adv.
                    Mr.   Avishkar Singhvi, Adv
                    Mr.   Muhammad Khan, Adv.
                    Mr.   Varun Chopra, Adv.
                    Mr.   Omar Hoda, Adv.
                    Mr.   Prastut Dalvi, Adv.
                    Ms.   Aishwarya Mohapatra, Adv.
                    Mr.   Gurtejpal Singh, Adv.

51453               Mr. Shashwat Anand, Applicant-in-person

51726               Mr. Nitin Mishra, Adv.
                    Ms. Mitali Gupta, Adv.

51676&78            Mr. Biju P. Raman, Adv.
                    Shri. Subhash Chandran KR, Adv.

49668/49670         Mr. Alakh Alok Srivastava, AOR

49685-86&49687-88   Mr.   Colin Gonsalves, Sr. Adv.
49682-83            Mr.   Satya Mitra, AOR
                    Mr.   Gunjan Singh, Adv.
                    Mr.   Siddharth Seem, Adv.
                    Ms.   Anupradha Singh (Advocate)

50577               Mr. Prashant Bhushan, Adv.

52177               Mr. Gopal Sankarnarayanan, Sr. Adv.
                    Ms. Mithu Jain, AOR

                                   5
                          Mr. Arnav Vidyarthi, Adv.

51634,51636 & 51637

NHRC                      Mr. Mohit Paul, Adv.
                          Mr. Rushab Aggarwal, Adv.
                          Ms. Sunaina Phul, Adv.

11394/2020 &
511/2020                 Mr. Chirag M. Shroff, AOR



               UPON hearing the counsel the Court made the following

                                       O R D E R

Mr. Tushar Mehta, learned Solicitor General has appeared for the State of Maharashtra. We have gone through the affidavit filed by the State of Maharashtra dated 06.07.2020. We do not appreciate the tenor and the claims made in the affidavit filed on behalf of the State of Maharashtra. The present is not an adversarial litigation and it is the duty of the State to find out short- comings and lapses wherever found and to do the needful. The State cannot claim that unless the State is informed of the materials, it cannot reply or act.

I.A. No. 49693/2020 has been filed by Sarva Hara Jan Andolan and Delhi Sharmik Sangathan on 07.07.2020 where details with regard to the State of Maharashtra, migrants who are still awaiting to return and other difficulties faced in the State of Maharashtra have been narrated.

A copy of this application (I.A. No. 49693/2020 ) filed in Suo Motu Writ Petition (C) No. 6/2020 be served on the counsel for the State of Maharashtra, who may file a reply to the averments made in the affidavit and give other details with regard to 6 migrants who are still awaiting to return to their home town in the State of Maharashtra. The affidavit be filed before the next date of hearing.

WP(C) No. 546/2020 Mr. Tushar Mehta, learned Solicitor General will serve a copy of the affidavit filed by Union of India to Mr. Kapil Sibal and Dr. Abhishek Manu Singhvi, learned senior counsel, who prayed for the copy of the affidavit.

List all the matters on 17.07.2020.

(MEENAKSHI KOHLI)                                   (RENU KAPOOR)
     AR-CUM-PS                                       COURT MASTER




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