Bombay High Court
Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 19 December, 2019
Bench: B.P. Dharmadhikari, Nitin Rudrasen Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 899 OF 2015
Valathi Thevar Udayar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Indrajeet Suryavanshi For Applicant Adv. Dhav Patil i/b M/s. K. Ashar & Co. (resp. No. 2) For Respondent Dr. F.R.Shaikh, APP for state CORAM : B.P. DHARMADHIKARI & NITIN RUDRASEN BORKAR, JJ DATE : 19th December, 2019 P.C. :
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