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Kerala High Court

Matha College Of Medical Technology vs The State Of Kerala on 11 February, 2025

Author: C.S.Dias

Bench: C.S.Dias

WP(C) NO. 43558 OF 2024          1


                                               2025:KER:11224
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

               THE HONOURABLE MR.JUSTICE C.S.DIAS

  TUESDAY, THE 11TH DAY OF FEBRUARY 2025 / 22ND MAGHA, 1946

                    WP(C) NO. 43558 OF 2024

PETITIONER:

          MATHA COLLEGE OF MEDICAL TECHNOLOGY
          AGED 59 YEARS
          OPPOSITE K.S.R.T.C BUS STAND, PATHANAMTHITTA P.O,
          PATHANAMATHITTA. PROPRIETED BY ELSY MONACHAN, AGED
          59 YEARS, W/O JACOB MONACHAN, THADATHIL HOUSE,
          KUMBALAMPOIKA P.O, RANNI TALUK, PATHANAMTHITTA,
          PIN - 689645


          BY ADVS. SRI.S.K.ADHITHYAN
          SRI.CHRISTY THOMAS
          SRI.REUBEN CHARLY
          SMT.SHAHINA NOUSHAD




RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
          HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    2     THE CITY POLICE COMMISSIONER
          THIRUVANANTHAPURAM CITY, OFFICE OF THE IG & CITY
          POLICE COMMISSIONER, THIRUVANANATHAPURAM,
          PIN - 695014

    3     THE STATION HOUSE OFFICER
          THAZHEVETTIPRAM, PATHANAMTHITTA, KERALA,
          PIN - 689645

    4     RAJAN K.K
          KAVUNKAL VEEDU, MUTTAPALLY P.O, ERUMELI,
          PIN - 686510
 WP(C) NO. 43558 OF 2024               2


                                                         2025:KER:11224

     5       AMAL RAJ K
             AGED 24 YEARS, S/O RAJAN K K,(ADDRESS, NOT KNOWN TO
             THE PETITIONER, PIN - 689645

     6       BIJI VARGHESE
             AGED 42 YEARS, W/O VARGHESE, CHUNKATHIL HOUSE,
             MUKKADA P.O, RANNI, PATHANAMTHITTA, PIN - 986544

     7       MELBIN VARGHESE
             AGED 25 YEARS, S/O VARGHESE, ADDRESS NOT KNOWN TO
             THE PETITIONER, PIN - 689645

     8       SHEEJA G SHAJI
             AGED 44 YEARS, W/O SHAJI, PATHALIL HOUSE,
             NARANGANAM P.O, KOZHENCHERRY,PATHANATHITTA, PIN -
             686642

     9       DHANYA SHAJI
             AGED 20 YEARS, D/O SHAJI, ADDRESS NOT KNOWN TO THE
             PETITIONER, PIN - 689645

     0       AMITHA T
             AGED 20 YEARS, S/O THANKAPPAN P.K, ANITHA BHAVAN,
             CHEENKALTHADAM, MALAYALAPUZHA P.O, PATHANAMATHITTA,
             PIN - 689666

             BY SRI AJITH VISWANATHAN, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   11.02.2025,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 43558 OF 2024       3


                                              2025:KER:11224


                          JUDGMENT

Dated this the 11th day of February, 2025 The learned counsel appearing for the petitioner submits that the writ petition may be dismissed as withdrawn.

Recording the above submission, the writ petition is dismissed as withdrawn.

Sd/-

C.S.DIAS JUDGE NAB WP(C) NO. 43558 OF 2024 4 2025:KER:11224 APPENDIX OF WP(C) 43558/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE COMPLAINT FILED BEFORE THE 3RD RESPONDENT BY THE PROPRIETOR OF THE PETITIONER INSTITUTION DATED 23/11/2024 EXHIBIT P2 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER DATED 23/11/2024