Kerala High Court
Matha College Of Medical Technology vs The State Of Kerala on 11 February, 2025
Author: C.S.Dias
Bench: C.S.Dias
WP(C) NO. 43558 OF 2024 1
2025:KER:11224
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 11TH DAY OF FEBRUARY 2025 / 22ND MAGHA, 1946
WP(C) NO. 43558 OF 2024
PETITIONER:
MATHA COLLEGE OF MEDICAL TECHNOLOGY
AGED 59 YEARS
OPPOSITE K.S.R.T.C BUS STAND, PATHANAMTHITTA P.O,
PATHANAMATHITTA. PROPRIETED BY ELSY MONACHAN, AGED
59 YEARS, W/O JACOB MONACHAN, THADATHIL HOUSE,
KUMBALAMPOIKA P.O, RANNI TALUK, PATHANAMTHITTA,
PIN - 689645
BY ADVS. SRI.S.K.ADHITHYAN
SRI.CHRISTY THOMAS
SRI.REUBEN CHARLY
SMT.SHAHINA NOUSHAD
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE CITY POLICE COMMISSIONER
THIRUVANANTHAPURAM CITY, OFFICE OF THE IG & CITY
POLICE COMMISSIONER, THIRUVANANATHAPURAM,
PIN - 695014
3 THE STATION HOUSE OFFICER
THAZHEVETTIPRAM, PATHANAMTHITTA, KERALA,
PIN - 689645
4 RAJAN K.K
KAVUNKAL VEEDU, MUTTAPALLY P.O, ERUMELI,
PIN - 686510
WP(C) NO. 43558 OF 2024 2
2025:KER:11224
5 AMAL RAJ K
AGED 24 YEARS, S/O RAJAN K K,(ADDRESS, NOT KNOWN TO
THE PETITIONER, PIN - 689645
6 BIJI VARGHESE
AGED 42 YEARS, W/O VARGHESE, CHUNKATHIL HOUSE,
MUKKADA P.O, RANNI, PATHANAMTHITTA, PIN - 986544
7 MELBIN VARGHESE
AGED 25 YEARS, S/O VARGHESE, ADDRESS NOT KNOWN TO
THE PETITIONER, PIN - 689645
8 SHEEJA G SHAJI
AGED 44 YEARS, W/O SHAJI, PATHALIL HOUSE,
NARANGANAM P.O, KOZHENCHERRY,PATHANATHITTA, PIN -
686642
9 DHANYA SHAJI
AGED 20 YEARS, D/O SHAJI, ADDRESS NOT KNOWN TO THE
PETITIONER, PIN - 689645
0 AMITHA T
AGED 20 YEARS, S/O THANKAPPAN P.K, ANITHA BHAVAN,
CHEENKALTHADAM, MALAYALAPUZHA P.O, PATHANAMATHITTA,
PIN - 689666
BY SRI AJITH VISWANATHAN, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.02.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 43558 OF 2024 3
2025:KER:11224
JUDGMENT
Dated this the 11th day of February, 2025 The learned counsel appearing for the petitioner submits that the writ petition may be dismissed as withdrawn.
Recording the above submission, the writ petition is dismissed as withdrawn.
Sd/-
C.S.DIAS JUDGE NAB WP(C) NO. 43558 OF 2024 4 2025:KER:11224 APPENDIX OF WP(C) 43558/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE COMPLAINT FILED BEFORE THE 3RD RESPONDENT BY THE PROPRIETOR OF THE PETITIONER INSTITUTION DATED 23/11/2024 EXHIBIT P2 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER DATED 23/11/2024