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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Chattisgarh - Subsection

Section 84(1) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(1)If any question arises regarding the interpretation of any regional plan, the matter shall be referred to the Director who shall pass such order thereon as he may deem fit.