Rajasthan High Court - Jaipur
Eldeco Infrastructure And Properties ... vs State Of Rajasthan (2025:Rj-Jp:3855) on 28 January, 2025
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2025:RJ-JP:3855]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12572/2021
Eldeco Infrastructure And Properties Ltd, Having Its Corporate
Office At 201-202, 2Nd Floor, Splendor Forum, Jasola Dist.
Centre New Delhi -110 025 Through Its Authorized Signatory Mr.
Mrinal Srivastava.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Urban
Development And Housing Department, Secretariat,
Janpath, Jaipur.
2. Rajasthan State Industrial Development And Investment
Corporation Limited (RIICO), Through The Chairman And
Managing Director, Udyog Bhawan, Tilak Marg, Jaipur-
302005.
3. The Regional Manager, Rajasthan State Industrial
Development And Investment Corporation Limited
(RIICO) Epip Neemrana, Dist. Alwar, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 28/01/2025 Learned counsel for the petitioner wants to withdraw this civil writ petition as he has instructions to avail the appropriate remedy available under the law for redressal of its grievance(s).
The civil writ petition is dismissed accordingly. Pending application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J Manish/16 (Downloaded on 28/01/2025 at 11:17:24 PM) Powered by TCPDF (www.tcpdf.org)