Section 12(3)(a) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

(a)grant the permission applied for either absolutely or subject to such condition as it thinks fit to impose, or

Legal Document View