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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(9) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(9)All questions considered at meetings of the Council shall be decided by means of a consensus or an affirmative vote of a majority of members, present including the Chairperson. If the votes be equally divided, the Chairperson shall have and will cast a second vote.