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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(2)(a) in The Karnataka Parks, Play-Fields And Open Spaces (Preservation and Regulation) Act, 1985

(a)controlling or regulating the admission of persons to, and the conduct of persons in, and in the vicinity of parks, play-fields and open spaces ;