Himachal Pradesh High Court
Sunil Sood vs . Pavel Garg & Connected Matters on 24 March, 2022
Bench: Sabina, Satyen Vaidya
Sunil Sood vs. Pavel Garg & connected matters .
Arb. Appeal No.2 of 2018 a/w Arb. Appeal Nos.3 & 4 of 2018 24.03.2022 Present: Mr. Neeraj Gupta, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for the appellant(s).
Ms. Nidhi Jain, Advocate on behalf of Mr. Vikas Deep, Advocate, for the respondent(s).
Learned counsel for the respondents, requests for an adjournment on the ground that the arguing counsel is not feeling well.
As requested, list after six weeks.
( Sabina )
Judge
( Satyen Vaidya )
March 24, 2022 Judge
(Yashwant)
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