Section 80 in National Company Law Appellate Tribunal Rules, 2016
80. Form of oath or affirmation to interpreter.
- Oath or solemn affirmation shall be administered to the Interpreter in the following form before his assistance as taken for examining a witness :"I do swear in the name of God/solemnly affirm that I will faithfully and truly interpret and explain all questions put to and evidence given by witness and translate correctly and accurately all documents given to me for translation."
