Madhya Pradesh High Court
Ashaskiya Shikshan Sanstha Sanchalak ... vs The State Of Madhya Pradesh Department ... on 2 March, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 25566 of 2022 (ASHASKIYA SHIKSHAN SANSTHA SANCHALAK SANGH SAMITI THROUGH ITS SECRETARY SHRI DINESH MISHRA Vs THE STATE OF MADHYA PRADESH DEPARTMENT OF SCHOOL EDUCATION AND OTHERS) WP/25256/2022 Dated : 02-03-2023 Parties through their counsel.
As jointly agreed to by the parties, list on 15.03.2023.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 03-Mar-23 12:19:04 PM