Orissa High Court
Aska Cooperative Sugar vs State Of Odisha & Others .... Opposite ... on 17 March, 2026
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P(C) No.16195 of 2024
Aska Cooperative Sugar .... Petitioner
Industries Ltd., Ganjam,
Odisha
Mr. N. Rath, Adv.
-versus-
State of Odisha & Others .... Opposite Parties
Mr. U.C. Behura, AGA
Ms. D. Mahapatra, Adv.
(For Opp. Party Nos.3 to 34)
CORAM:
JUSTICE KRISHNA SHRIPAD DIXIT
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 17.03.2026
10. On the request of learned counsel for the Petitioner, call this matter after two weeks along with W.P.(C) No.30354 of 2024.
(Krishna Shripad Dixit) Judge (Chittaranjan Dash) Judge Bijay/Sarbani Signature Not Verified Digitally Signed Signed by: SARBANI DASH Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 18-Mar-2026 11:11:09