Section 21(6)(a) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

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State of Madhya Pradesh - Subsection

Section 21(6)(a) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(a)In every canteen-

(i)all inside walls of rooms and all ceilings and passages and staircases shall be lime-washed or colour-washed at least once in each year or painted once in three years dating from the period when last lime-washed or colour-washed or painted, as the case may be;

(ii)all wood work shall be varnished or painted once in three years dating from the period when last varnished or painted;

(iii)all internal structural iron or steel work shall be varnished or painted in three years dating from the period when last varnished or painted :

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State of Madhya Pradesh - Subsection

Section 21(6)(a) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968