Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 91 in The Board's Excise Rules, 1965

91. Appointment of the staff.

- The Commissioner shall, on receipt of the report of the Collector referred to in Rule 90, take steps for appointment of the staff considered necessary by him for guarding the field and supervising the operations. The Collector shall ensure that the staff report for duty in the field sufficiently before the commencement of the harvest.