Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 139A(8)] [Section 139A] [Entire Act]

Union of India - Subsection

Section 139A(8)(g) in The Income Tax Act, 1961

(g)the time and the manner in which the transactions referred to in clause (c) shall be intimated to the prescribed authority.]