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Patna High Court - Orders

Patna Municipal Corporation vs Shri Sanjay Singh on 24 July, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Jitendra Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Letters Patent Appeal No.38 of 2021
                                       In
                 Civil Writ Jurisdiction Case No.10975 of 2017
     ======================================================
1.    The Patna Municipal Corporation, Patna, through the Patna Municipal
      Commissioner, Maurya Lok Building, Patna- 800001.
2.   The Patna Municipal Corporation, Patna, Maurya Lok Building, Patna-
     800001.

                                                                 ... ... Appellant/s
                                    Versus
1.   Gajendra Mohan Mishra S/O - Late Justice Govind Mishra Resident in
     Iindia- Plot No. 165B, Sri Krishna Puri, Sahdeo Mahto Marg, Patna-
     800001.
2.   Gunendra Mohan Misra Son of Late Justice Gobind Mohan Misra
     Permanent Residence of - Plot No. 165B, Sri Krishna Puri, Sahdeo mahto
     Marg, Patna- 800001 and presently residing at Block B- 304, Bansal Plaza,
     Station Road, Ranchi- 834001.
3.   Nirendra Mohan Misra Son of Late Justice Gobind Mohan Misra Permanent
     Residence of - Plot No. 165B, Sri Krishna Puri, Sahdeo Mahto Marg, Patna-
     800001.
4.   Prakash Kumar @ Munna Ji Son of Murali Prasad Sinha Apurana
     Developers Private Limited, Plot No. 8E, Road No. 12, Rajendra Nagar, P.S.
     - Kadamkuan, Patna.

                                               ... ... Respondent/s
     ======================================================
                                         with
                      Letters Patent Appeal No. 42 of 2021
                                        In
                  Civil Writ Jurisdiction Case No.7404 of 2017
     ======================================================
1.    The Patna Municipal Corporation, Patna, through the Patna Municipal
      Commissioner, Maurya Lok Building, Patna-800001.
2.   The Patna Municipal Commissioner, Patna Municipal Corporation, Patna.
3.   Assistant Engineer, Patna Municipal Corporation, Patna.
4.   Vigilance Officer, Patna Municipal Corporation, Patna.
5.   Executive Engineer, Patna Municipal Corporation, Patna.
6.   Junior Engineer, Patna Municipal Corporation, Patna. its registered office at
     Maurya Lok Building, Patna-800001.

                                                             ... ... Appellant/s
                                       Versus
     Prakash Kumar Son of Sri Murali Prasad Sinha, Resident of Plot No.8E,
     Roaad No. 12, Rajendra Nagar, P.S.-Kadamkuan, Ptna-800001.
 Patna High Court L.P.A No.38 of 2021(13) dt.24-07-2023
                                             2/4




                                                 ... ... Respondent/s
       ======================================================
                                                   with
                        Letters Patent Appeal No. 62 of 2021
                                          In
                    Civil Writ Jurisdiction Case No.2432 of 2017
       ======================================================
  1.    The Patna Municipal Corporation, Patna through the Patna Municipal
        Commissioner, Maurya Lok Building, Patna- 800001.
  2.    Town Commissioner, The Patna Municipal Corporation, Patna, Maurya Lok
        Building, Patna.
  3.    Assistant Engineer, Nutan Rajdhani Anchal, Patna Municipal Corporation,
        Mauryalok Complex, Patna.
  4.    Additional Town Commissioner, Patna Municipal Corporation at Mauryalok
        Complex, Patna.
  5.    Vigilance Officer, Patna Municipal Corporation at Mauryalok Complex,
        Patna.
  6.    Executive Officer, Patna Municipal Corporation at Mauryalok Complex,
        Patna.

                                                                ... ... Appellant/s
                                         Versus
  1.    Smt. Arti Banerjee @ Arati Banerjee wife of Debanshu Banerjee resident of
        Plot No. 215, Type- A, Srikrishnapuri, P.S.- Srikrishnapuri, District and
        Town- Patna.
  2.    Maa Shambhavi Engicon Pvt. Ltd. Through its Managing Director, Rajesh
        Kumar, Arya Kumar Road, Near Basti School, Patna.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                        Letters Patent Appeal No. 362 of 2021
                                          In
                    Civil Writ Jurisdiction Case No.6546 of 2017
       ======================================================
  1.    Patna Municipal Corporation Maurya Lok Complex, Patna through its
        Municipal Commissioner.
  2.    Municipal Commissioner, Patna Municipal Corporation at Maurya Lok
        Complex, Patna.
  3.    Vigilance Officer, Patna Municipal Corporation at Maurya Lok Complex,
        Patna.
  4.    Executive Officer, Patna Municipal Corporation at Maurya Lok Complex,
        Patna.

                                                                ... ... Appellant/s
                                                Versus
           Patna High Court L.P.A No.38 of 2021(13) dt.24-07-2023
                                                       3/4




                  Shri Sanjay Singh S/o of Late Niryanand Singh Resident of 134/B, Mohalla,
                  P.O. and P.S.- Sri Krishnapuri, Dist- Patna at present resident of A-13, Friends
                  Colony East, New Delhi- 110065.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  (In Letters Patent Appeal No. 38 of 2021)
                  For the Appellant/s      :        Mr.Prabhakar Singh
                  For the Respondent/s     :        Mr.Nilanjan Chatterjee
                  (In Letters Patent Appeal No. 42 of 2021)
                  For the Appellant/s      :        Mr.Prabhakar Singh
                  For the Respondent/s     :        Mr.Siddhartha Prasad
                  (In Letters Patent Appeal No. 62 of 2021)
                  For the Appellant/s      :        Mr.Yashraj Bardhan
                  For the Respondent/s     :        Mr.Jitendra Kishore Verma
                  (In Letters Patent Appeal No. 362 of 2021)
                  For the Appellant/s      :        Mr.Prasoon Sinha
                  For the Respondent/s     :        Mr.Jitendra Kishore Verma
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

13   24-07-2023

1. Learned counsel for the appellant has submitted that the office objection has been cleared and for the first time, the office has raised objection that writ petition is not accompanied by interlocutory application No.6254 of 2017. Such things have been noticed by the Registry on 21.07.2023 which is bounden duty of the appellant to furnish each and every documents which was part and parcel of C.W.J.C. in the light of Rule 4 of Chapter IIIA of Rules of High Court at Patna (LPA) Procedure. Therefore, the petitioner cannot say that office has raised objection on 21.07.2023 insofar as non- production of I.A. No.6254 of 2017. The petitioner's counsel is Patna High Court L.P.A No.38 of 2021(13) dt.24-07-2023 4/4 directed to arrange for production of I.A. No.6254 of 2017 during the course of the day. It is submitted that he is not in a position to submit such I.A. No.6254 of 2017. Therefore, further time cannot be granted in the light of earlier orders.

2. Accordingly, the present L.P.A. No. 38 of 2021, L.P.A. No.42 of 2021, L.P.A. No. 62 of 2021 and L.P.A. No. 362 of 2021 are dismissed for non-compliance of office objection.

(P. B. Bajanthri, J) ( Jitendra Kumar, J) sanjeev/-

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