Jammu & Kashmir High Court - Srinagar Bench
Director Splendor Landbase Ltd vs A. M. Mir India Handicrafts Pvt. Ltd on 26 March, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 248
Advance List
IN THE HIGH C0URT 0F JAMMU AND KASHMIR
AT SRINAGAR
CRM(M) No. 283/2019
Director Splendor Landbase Ltd. ...Petitioner(s)
Through: Mr. S. F. Qadiri, Sr. Adv.
Vs.
A. M. Mir India handicrafts Pvt. Ltd. ...Respondent(s)
Through: Mr. Zia vice Mr. Altaf Naik, Sr. Adv.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
26.03.2021 At the request of respondent, adjourned. List on 21st May 2021. Meanwhile, interim direction to continue till next date of hearing.
(RAJNESH OSWAL) JUDGE SRINAGAR 26.03.2021 Altaf