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Jammu & Kashmir High Court - Srinagar Bench

Director Splendor Landbase Ltd vs A. M. Mir India Handicrafts Pvt. Ltd on 26 March, 2021

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                            Sr. No. 248
                                                            Advance List
        IN THE HIGH C0URT 0F JAMMU AND KASHMIR
                      AT SRINAGAR

                              CRM(M) No. 283/2019
Director Splendor Landbase Ltd.                                ...Petitioner(s)

           Through: Mr. S. F. Qadiri, Sr. Adv.

                                     Vs.

A. M. Mir India handicrafts Pvt. Ltd.                         ...Respondent(s)

           Through: Mr. Zia vice Mr. Altaf Naik, Sr. Adv.


Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                 ORDER

26.03.2021 At the request of respondent, adjourned. List on 21st May 2021. Meanwhile, interim direction to continue till next date of hearing.

(RAJNESH OSWAL) JUDGE SRINAGAR 26.03.2021 Altaf