Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3 in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962

3. Abolition of office of Divisional Commissioner.

- As from the appointed day-
(a)the office of the Divisional Commissioner shall stand abolished, and
(b)the various divisions in the State of Rajasthan shall cease to exist.