Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Bombay Presidency - Subsection Section 37(g) in The Bombay Drugs (Control) Act, 1959. (g)direct the sale of any notified drug to any dealer or class of dealers, and in such quantities as may be specified in the order; and
