Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 81 in Management and Working of the Forests

81. Registers of correspondence. (Forms Nos. 20 and 21.).

- (i) Registers of receipts and issues of all correspondence will be kept in Forms Nos. 20 and 21 comprising, if necessary, consecutive volumes of convenient bulk.
(ii)A new series of numbers will be commenced in each register book at the opening of each financial year. Circulars are to be entered in red ink.