Supreme Court - Daily Orders
Deputy Commissioner Of Income Tax vs Corrtech International Pvt Ltd on 28 November, 2019
ITEM NO.36 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s). 11506/2018
DEPUTY COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
CORRTECH INTERNATIONAL PVT LTD Respondent(s)
Date : 28-11-2019 This petition was called on for hearing today.
For Petitioner(s)
Mrs. Anil Katiyar, AOR
Dr. (Mrs.) Laxmi Shastri, Adv.
For Respondent(s)
Mrs. Sumita Ray, AOR
Mr. Dillip Kumar Nayak, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Appearance :Ld. counsel for Petitioner is present.
None appeared for the Respondent.
Four weeks’ time as a last chance is granted to the sole respondent to file Counter Affidavit. After the expiry of four weeks, the matter be processed for listing before the Hon’ble Court, under the rules.
SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by Surinder S Rathi Date: 2019.11.30 12:05:14 IST Reason: