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Supreme Court - Daily Orders

Deputy Commissioner Of Income Tax vs Corrtech International Pvt Ltd on 28 November, 2019

     ITEM NO.36                         REGISTRAR COURT. 2                   SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     Petition(s) for Special Leave to Appeal (C)                  No(s).     11506/2018

     DEPUTY COMMISSIONER OF INCOME TAX                                     Petitioner(s)

                                                   VERSUS

     CORRTECH INTERNATIONAL PVT LTD                                        Respondent(s)


     Date : 28-11-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mrs. Anil Katiyar, AOR
                                       Dr. (Mrs.) Laxmi Shastri, Adv.

     For Respondent(s)
                                       Mrs. Sumita Ray, AOR
                                       Mr. Dillip Kumar Nayak, Adv.


               UPON hearing the counsel the Court made the following
                                  O R D E R

Appearance :Ld. counsel for Petitioner is present.

None appeared for the Respondent.

Four weeks’ time as a last chance is granted to the sole respondent to file Counter Affidavit. After the expiry of four weeks, the matter be processed for listing before the Hon’ble Court, under the rules.

SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by Surinder S Rathi Date: 2019.11.30 12:05:14 IST Reason: