Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(11) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 (11)"mine" shall have the meaning assigned to it in the U.P. Zamindari Abolition and Land Reforms Act, 1950;
