Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(17) in The Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998

(17)Special Power of Attorney (Article 42) ….................................................................................................................... 20-00