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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(5)(a) in The U.P. Boiler Rules, 1969

(a)maintain a memorandum of inspection book for each boiler as prescribed in Regulation 386 under their charge and submit it to the Deputy Chief Inspector or Chief Inspector for examination and countersignatures after each inspection;