Kerala High Court
K.Prabhakaran Unni (Aee (Qs&C)) vs Union Of India on 27 September, 2007
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
&
THE HONOURABLE MR. JUSTICE A.M.BABU
THURSDAY, THE 9TH DAY OF AUGUST 2018 / 18TH SRAVANA, 1940
RP.No. 1240 of 2007 IN WPC. 15589/2006
AGAINST THE JUDGMENT IN WP(C)No.15589/2006 of HIGH COURT OF KERALA
DATED 27-09-2007
REVIEW PETITIONERS/PETITIONERS IN THE WP:
1 K.PRABHAKARAN UNNI (AEE (QS&C))
O/O THE CHIEF ENGINEER, NW, KOCHI.
2 P.N.VIJAYAN, ASW (AEE (QS&C)),
O/O THE CWE (NW) GOA.
3 I.G.KRISHNAMOORTHY, ASW (AEE (QS & C)),
O/O CHIEF ENGINEER, NAVY, MUMBAI.
4 N.K.RAJPAL, ASW (AEE (QS&C)),
O/O CWE, BIKANER.
BY ADV.SRI.P.K.VIJAYAMOHANAN
RESPONDENTS/RESPONDENTS:
1. UNION OF INDIA, REPRESENTED BY ITS SECRETARY,
MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI - 110 002.
2. UNION PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,, DHOLPUR HOUSE,
SHAJAHAN ROAD, NEW DELHI - 110 011.
3. ENGINEER-IN-CHIEF, ARMY HEAD QUARTERS,
KASHMIR HOUSE, DHQ P.O., NEW DELHI - 110 011.
4. CHIEF ENGINEER, SOUTHERN COMMAND,
PUNE - 1.
5. CHIEF ENGINEER (NW), KATARIBAGH,
NAVAL BASE P.O,. KOCHI - 682 004.
6. CHIEF ENGINEER (R & D), PICKET,
SECUNDERABAD - 3.
7. GARRISON ENGINEER (I) E/M(NW),
KATARIBAGH, NAVAL BASE P.O., KOCHI - 682 004.
RP.No. 1240 of 2007 :: 2 ::
8. GARRISON ENGINEER (I) (R/D),
THRIKKAKARA P.O., KOCHI - 682 021.
9. MES 124302 SRI.V.I.SADANANDAN,
ASSISTANT ENGINEER (QS&C), GARRISON ENGINEER (I) E/M (NW),
KOCHI - 682 004.
10. MES 111600 SRI.K.V.JAMES,
ASSISTANT ENGINEER (QS&C), GARRISON ENGINEER (I) (R & I),
KOCHI - 682 021.
R1-R8 BY ADV. SRI.P.N.NAGARESH, ASG OF INDIA
R9 & R10 BY ADV.SRI.C.P.SAJI
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 09-08-2018,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
C.T.RAVIKUMAR &
A.M.BABU, JJ.
-------------------------------
R.P.No.1240 of 2007 in
W.P.(C)No.15589 of 2006
--------------------------------
Dated 9th August, 2018
ORDER
Ravikumar, J.
When this review petition is taken up for consideration the learned counsel appearing for the review petitioners, on instructions, submitted that nothing survives for further consideration in this review petition. Recording the said submission this review petition is closed.
Sd/-
C.T.RAVIKUMAR Judge Sd/-
A.M.BABU Judge TKS // true copy // Sd/-
P.S. To Judge