Section 82(3) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006
(3)On receiving the ballot paper he shall forthwith, -(a)proceed to the voting compartment;(b)record there his vote on the ballot paper by placing a cross mark "X" with instrument or article supplied for the purpose, on or near the symbol of the candidate for whom he intends to vote;(c)fold the ballot paper so as to conceal his vote;(d)give it to the Presiding Officer who shall place it in a cover specially kept for the purpose; and(e)leave the polling station.
