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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Assam - Subsection

Section 73(4) in Instructions Relating to Liquor

(4)Source of supply of liquor. - Country spirit required for a canteen should always be taken from the same warehouse. If for any special reason it is necessary to allow an exception to this rule and to permit the licence holder to change the place of supply temporarily, care should be taken to get back the quadruplicate copy of the pass from each of the issuing warehouse before the calculation of the amount of dues from the licensee is taken up.