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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Sikkim - Subsection

Section 27(2)(c) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(c)the payment, if any, to be made for the permission to cut trees or to collect and remove such timber or other forest produce;