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State of Odisha - Section
Section 100 in The Orissa Cinemas (Regulation) Rules, 1964
100. [ [Substituted vide Orissa Gazette Extraordinary No. 1565/7.11.1986-Notification No. 50712-Poll-C-26/86-Poll/1.9.1986.]
The fees per annum for the grant of a fresh licence or renewal of a licence shall be charged according to the number of seats as per scale specified below :| (i) | A Class licence | |
| No. of seats | Licence fee | |
| (1) Up to 500 | Rs. 525 | |
| (2) 501 to 900 | Rs. 675 | |
| (3) 901 to 1,500 | Rs. 325 | |
| (ii) | B Class licence | |
| (1) Up to 500 | Rs. 315 | |
| (2) 501 to 900 | Rs. 405 | |
| (3) 901 to 1,500 | Rs. 495 | |
| (iii) | C Class licence | |
| (1) Up to 500 | Rs. 105 | |
| (2) 501 to 900 | Rs. 135 | |
| (3) 901 to 1500 | Rs. 165 |