Jharkhand High Court
Janardan Mohan Choudhary vs Central Institute Of Mining Fuel on 6 January, 2021
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.5280 of 2018
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Janardan Mohan Choudhary --- --- Petitioner Versus Central Institute of Mining Fuel Research (CIMFR) & Ors. --- --- Respondents
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CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh The Hon'ble Mrs. Justice Anubha Rawat Choudhary Through Video Conferencing
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For the Petitioner : Ms. Shilpi Sandil, Adv. For the Respondents : Mr. Abhay Prakash, Adv.
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08/06.01.2021 Learned counsel for the petitioner prays for and is allowed three weeks' time to seek instructions on the affidavits filed by the respondents.
List it accordingly.
(Aparesh Kumar Singh, J.) (Anubha Rawat Choudhary, J.) Shamim/