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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Veterinary Practitioners Rules, 1976

(1)The name of every person registered under these rules shall subject to the provisions in these rules as to the cancellation of the entries and removal of names from the register, remain entered therein, and the registration of such person shall hold good till the completion of one year from the date of entry.