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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Tamilnadu - Subsection

Section 3B(2)(b) in Tamil Nadu District Municipalities Building Rules, 1972

(b)if the owner or occupier of the building fails to provide rainwater harvesting structure on or before the 10th October 2003, the water supply connection provided to such building shall be disconnected till rain water harvesting structure is provided.]