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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(i) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(i)Generally regulate and have the control of, and be responsible for, the maintenance of standards of teaching, research and examination of the Vishwavidyalaya and for laying down the requirement for obtaining degrees;