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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(2)(xvi) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013

(xvi)the purposes and the manner in which the Fund shall be administered under sub-section (3) of section 59 ;