Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(b) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

(b)All additions and alterations in this form should be initialled by the applicant.