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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in The Lady Dufferin Victoria Zenana Hospital Act, 1955

(b)"the Society" means the Bengal Branch of the National Association for Supplying Female Medical Aid to the Women of India, being a Society registered under the Societies Registration Act, 1860.