Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(4) in The Maharashtra Chit Funds Act, 1974 (4)The Foreman shall pay to the Registrar such fees as may be prescribed for the audit of the accounts of a chit under sub-section (3) of this section.
