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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(s) in Orissa Universities Act, 1989

(s)ten members to be elected by the Registered College Teachers of the concerned University from among themselves and three members to be elected by the Post-Graduate teachers of the concerned University from among themselves;