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State of Bihar - Section

Section 19 in Bihar Chaukidari Manual

19.

Register II of Unions within a Police-Station, Register II-A members of panchayats within a Police-Station (corresponding to registers 3, 4 and 5 of the Union Board Manual, Volume II) shall be maintained in the office of the District Magistrate for the Sadar Sub-Division and in the offices of Sub-Divisional Officers for their respective jurisdictions.Dafadars