Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(iii) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(iii)to hold examinations and confer degrees, diplomas, certificates or other academic distinctions or recognitions on person who have pursued a course of study or conducted research in the manner lad down by the Statutes and Ordinance;