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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(x) in Rajasthan Co-operative Societies Act, 2001

(x)"self help group" means a homogeneous group of persons voluntarily formed to save small amounts of their earning and also to raise loans to be lent to its members on terms, as mutually agreed upon;