Section 8(5) in The M.P. Swayatta Sahakarita Adhiniyam, 1999
(5)The Registrar shall, by order, refuse to register the amendment if any of the conditions specified in sub-section (4) is not fulfilled :Provided that no such order of refusal shall be passed without giving a reasonable opportunity to the co-operative to reconsider the amendment within the period specified by him.
