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[Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(4)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(a)count the ballot papers again in accordance with his decision;