When a district board or local board is superseded under section 51, the following consequences shall ensue:-(a)All members of the board shall from the date of the notification vacate their offices as such members:(b)All powers and duties of the board may, until the board is re-constituted, be exercised and. performed by such person as the Local Government appoints in that behalf:(c)Where a district board is superseded, all property vested in it shall, until it is re-constituted, vest in Tier Majesty.
