Section 2 in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)"Act" means the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994);(b)"Central Government" means the Government of Republic of India;(c)"Financial Year" means the year beginning on 1st April and ending on 31st March following;(d)"Form" means the form appended to these rules;(e)"Section" means a section of the Act; and(f)"State Government" means the Government of Madhya Pradesh.
