Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177(2)] [Section 177] [Entire Act] NCT Delhi - Subsection Section 177(2)(c) in The Delhi School Education Rules, 1973 (c)the expansion of the school building or for the expansion or construction of any building or establishment of hostel or expansion of hostel accommodation;