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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Tripura - Subsection

Section 25(1)(c) in Tripura Police Act, 2007

(c)review and evaluate organizational performance of the Police service in the State as a whole as well in the districts against (i) the Annual Plan (ii) performance indicators as identified and laid down, and (iii) resources available with and constraints of the Police.